State Of Manipur; & Anr vs Rk Purnachandra Singh; & Anr
2026 Latest Caselaw 415 Mani

Manipur High Court

State Of Manipur; & Anr vs Rk Purnachandra Singh; & Anr on 6 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2026.02.06
SINGH     13:21:28 +05'30'
                                                                                 Sl. No. 29
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL
                                           MC (W.A.) No. 105 of 2025

                           State of Manipur; & Anr.
                                                                               Applicants
                                                  Vs.
                          RK Purnachandra Singh; & Anr.
                                                                           Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

(ORDER) (Order of the Court was made by M. Sundar, CJ)

06.02.2026

Mr. W. Niranjit, learned State counsel for applicants and

Mr. S. Jasobanta, learned counsel for respondent No. 2 are before this

Court but there is no representation for respondent No. 1 either in the

physical Court or through Video Conferencing (VC) platform though

respondent No. 1 has entered appearance through counsel and name

of counsel (Ms. L. Sillori) is shown in the cause list.

With the intention of giving opportunity to respondent

No. 1 and learned counsel for respondent No. 1, let this matter stand

over to 27.02.2026.

List on 27.02.2026.

                               JUDGE                             CHIEF JUSTICE
            Sandeep