Commissioner vs Okram Ibotombi Singh & Anr
2026 Latest Caselaw 395 Mani

Manipur High Court

Commissioner vs Okram Ibotombi Singh & Anr on 6 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                        IN. 7 & 8
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.06 15:37:54
SINGH       +05'30'



                              IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          MC(LA App.) No. 2 of 2024
          Commissioner, Art & Culture                          ... Applicant
                 Vs.
          Okram Ibotombi Singh & anr.                          ... Respondents
                 With
          MC(LA App.) No. 1 of 2024

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

06-02-2026

Mr. Shyam Sharma, learned GA representing Mr. S. Niranjan, learned GA appearing for the applicant prays for taking up this matter after two weeks citing personal inconvenience on the part of the conducting counsel.

Mr. Th. Ibohal, learned senior counsel assisted by Mr. Kashianand, learned counsel appearing for the respondents submitted that he has no objection.

As prayed for, list these cases again on 20-03-2026.

JUDGE

Devananda