Vomjaneng Serto @ Aneng Kom vs State Of Manipur & Ors
2026 Latest Caselaw 394 Mani

Manipur High Court

Vomjaneng Serto @ Aneng Kom vs State Of Manipur & Ors on 6 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM    Digitally signed by

DEVANANDA      SHOUGRAKPAM DEVANANDA
               SINGH
                                                                        Supp. 1, IN. 1
SINGH          Date: 2026.02.06 15:36:46 +05'30'


                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
       WP(C) No. 14 of 2023
       Vomjaneng Serto @ Aneng Kom                             ... Petitioner
              Vs.
       State of Manipur & ors.                                 ... Respondents

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                   O R D E R

06-02-2026

Mr. M. Hemchandra, learned senior counsel assisted by Ms. Gunapriya, learned counsel appeared for the petitioner and Mr. Th. Vashum, learned GA appeared for the respondents No. 1 to 3. None appeared for the respondent No. 4.

This matter has been listed for referral to the Special Medication Drive - Mediation 'for the Nation 2.0". It has been submitted at the bar that there is possibility of an amicable settlement of the dispute through mediation proceeding. Accordingly, registry is directed to place this matter before the appointed Mediator, Mediation Centre, High Court of Manipur, for exploring the possibility of an amicable settlement.

The petitioner and the respondents or any of their duly authorised officer along with their respective counsel are directed to appear before the appointed Mediator on 19-02-2026 at 01:30 P.M.

A copy of this order be furnished to all the counsel appearing for the parties through their WhatsApp/e-mail for doing the needful.

JUDGE

Devananda