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S. Chingnu & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 393 Mani

Citation : 2026 Latest Caselaw 393 Mani
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

S. Chingnu & Ors vs State Of Manipur & Ors on 6 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA
                                                                          Supp. 1, IN. 2
DEVANANDA          SINGH
                   Date: 2026.02.06 15:36:24
SINGH              +05'30'


                               IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
       WP(C) No. 50 of 2023
       S. Chingnu & ors.                                       ... Petitioners
              Vs.
       State of Manipur & ors.                                 ... Respondents

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                               O R D E R

06-02-2026

Mr. Abhishek Sahu, learned counsel appeared for the petitioners and Mr. Th. Vashum, learned GA appeared for the respondents No. 1 and 2. None appeared for the respondent No. 3.

This matter has been listed for referral to the Special Medication Drive - Mediation 'for the Nation 2.0". It has been submitted at the bar that there is possibility of an amicable settlement of the dispute through mediation proceeding. Accordingly, registry is directed to place this matter before the appointed Mediator, Mediation Centre, High Court of Manipur, for exploring the possibility of an amicable settlement.

The petitioner and the respondents or any of their duly authorised officer along with their respective counsel are directed to appear before the appointed Mediator on 20-02-2026 at 01:30 P.M.

A copy of this order be furnished to all the counsel appearing for the parties through their WhatsApp/e-mail for doing the needful.

JUDGE

Devananda

 
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