Md. Zulfikar Ali vs Vrs
2026 Latest Caselaw 373 Mani

Manipur High Court

Md. Zulfikar Ali vs Vrs on 5 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
         DEVI
DHAKESH Date:                                                                 Item Nos. 61
         2026.02.06                IN THE HIGH COURT OF MANIPUR
ORI DEVI 15:35:27 +05'30'
                                             AT IMPHAL

                     WP(C) No. 345 of 2023
                     Md. Zulfikar Ali                                 ...Petitioner/s
                         Vrs.
                     State of Manipur & 3 ors.                        ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

05.02.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 11-03-2026.

JUDGE

Dhakeshori

Page 1