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Akoijam Karnabir Singh vs Vrs
2026 Latest Caselaw 371 Mani

Citation : 2026 Latest Caselaw 371 Mani
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Akoijam Karnabir Singh vs Vrs on 5 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABOR Digitally signed
AMBAM by
       KABORAMBAM
                                                                          Item Nos. 66
SAPANA SAPANA   CHANU

                             IN THE HIGH COURT OF MANIPUR
       Date: 2026.02.06

CHANU  15:34:20 +05'30'


                                       AT IMPHAL

 WP (C) No. 237 of 2024

 Akoijam Karnabir Singh
                                                             ...Petitioner
     Vrs.
 State of Manipur; & 3 Ors.
                                                       ...Respondent

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

05.02.2026

Mr. L. Raju, learned counsel appearing for the petitioner

prays for taking up this matter after 1 week citing personal

inconvenience.

Mrs. L. Monomala, learned GA appearing for the

respondents submitted that she has no objection.

As prayed for, list this case again on 20.02.2026.

JUDGE Sapana

 
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