Mayanglambam Memmi Chanu And 2 Ors vs Mayanglambam Sunindro Singh
2026 Latest Caselaw 370 Mani

Manipur High Court

Mayanglambam Memmi Chanu And 2 Ors vs Mayanglambam Sunindro Singh on 5 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                     Item no. 43

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                        Crl. Rev. P. No. 14 of 2024

Mayanglambam Memmi Chanu and 2 Ors.
                                                                 ... Petitioners
                                   - Versus -

Mayanglambam Sunindro Singh
                                                                ... Respondent

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

05.02.2026

[1] Mr. A. Sachikumar, learned counsel for the respondent submits that he is filing reply in the course of the day and he has already furnished a copy of the same and informed to the learned counsel for the petitioners.

[2] List this case on 18.03.2026.

JUDGE

Thoiba