Ishor Kharel vs Vrs
2026 Latest Caselaw 366 Mani

Manipur High Court

Ishor Kharel vs Vrs on 5 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
DHAKESH DEVI
         Date: 2026.02.06
                                                                                 Item Nos. 30
ORI DEVI 15:28:46 +05'30'             IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                        Cont.Cas(C) No. 124 of 2023
                        Ishor Kharel                                     ...Petitioner/s
                            Vrs.
                        P.K. Jha                                         ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

05.02.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 20-03-2026.

JUDGE

Dhakeshori

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