Thoubal Ningthou Lai vs Vrs
2026 Latest Caselaw 361 Mani

Manipur High Court

Thoubal Ningthou Lai vs Vrs on 5 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
DHAKESH DEVI
         Date: 2026.02.06
                                                                             Item Nos. 9-10

ORI DEVI 15:22:01 +05'30'           IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                      RFA No. 5 of 2009
                      Thoubal Ningthou Lai                          ...Appellant/s
                          Vrs.
                      N. Tompok Singh & 5 ors.                   ...Respondent/s

With RFA No. 4 of 2009

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

05.02.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 16-03-2026.

JUDGE

Dhakeshori

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