Oinam Modhumangol Singh vs State Of Manipur And Anr
2026 Latest Caselaw 358 Mani

Manipur High Court

Oinam Modhumangol Singh vs State Of Manipur And Anr on 5 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                   Item no. 88 & 89

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                       W.P. (C) No. 523 of 2022 with
                        W.P. (C) No. 1026 of 2022

Oinam Modhumangol Singh
                                                                    ... Petitioner
                                    - Versus -

State of Manipur and Anr.
                                                                  ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

05.02.2026

[1] Present Mr. S. Inaocha, learned counsel for the petitioner and Mr. A. Bheigya Meitei, learned jr. Govt. counsel for the State respondents in W.P. (C) No. 523 of 2022.

[2] Mr. S. Niranjan, learned GA submits that he may be given some time to take instructions in W.P. (C) No. 1026 of 2022.

[3] Pleading is completed in W.P. (C) No. 523 of 2022.

[4] List these cases on 10.03.2026.

JUDGE

Thoiba