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K. Nimal Singh By His Lrs Ko Sumati Devi & ... vs Vrs
2026 Latest Caselaw 356 Mani

Citation : 2026 Latest Caselaw 356 Mani
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

K. Nimal Singh By His Lrs Ko Sumati Devi & ... vs Vrs on 5 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
         DEVI
DHAKESH Date:                                                                Item Nos. 11

ORI DEVI 2026.02.06
         15:23:05 +05'30'
                                  IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

                    RSA No. 4 of 2016
                    K. Nimal Singh by His LRs KO Sumati Devi & ors.
                                                                   ...Appellant/s
                        Vrs.
                    HNLO Khoidongbi Devi & 3 ors.                 ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

05.02.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 31-03-2026.

JUDGE

Dhakeshori

Page 1

 
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