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State Of Manipur And 3 Ors vs Khangkhanlung @ Akhan Rongmei
2026 Latest Caselaw 349 Mani

Citation : 2026 Latest Caselaw 349 Mani
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

State Of Manipur And 3 Ors vs Khangkhanlung @ Akhan Rongmei on 5 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                             Supp. (1) Item no. 9-11

                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL

                     MC(W.P. (C)) No. 395 of 2025 with
                     MC(W.P. (C)) No. 146 of 2025 with
                        W.P. (C) No. 149 of 2025

State of Manipur and 3 Ors.
                                                                    ... Applicants
                                    - Versus -

Khangkhanlung @ Akhan Rongmei
                                                                   ... Respondent

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

05.02.2026

[1] Present Mr. Stephen P, learned counsel for the petitioner.

[2] Mr. W. Niranjit, learned Dy. GA for the State respondents submits that the matter may be listed on some other day as the case file is not handed over to him.

[3] List these cases on 16.02.2026 in Special Mediation Drive column.

JUDGE

Thoiba

 
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