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Smt. Akoijam Mema Devi vs Vrs
2026 Latest Caselaw 346 Mani

Citation : 2026 Latest Caselaw 346 Mani
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Smt. Akoijam Mema Devi vs Vrs on 5 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
DHAKESH DEVI
         Date: 2026.02.06
                                                                                Item Nos. 25

ORI DEVI 15:26:25 +05'30'            IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                       WP(C) No. 74 of 2020
                       Smt. Akoijam Mema Devi                           ...Petitioner/s
                           Vrs.
                       State of Manipur & ors.                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

05.02.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 10-02-2026.

JUDGE

Dhakeshori

Page 1

 
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