Md Siraj Ali And 2 Ors vs State Of Manipur And 2 Ors
2026 Latest Caselaw 314 Mani

Manipur High Court

Md Siraj Ali And 2 Ors vs State Of Manipur And 2 Ors on 4 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                        Item no. 43-90
              IN THE HIGH COURT OF MANIPUR
                        AT IMPHAL

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Md Siraj Ali and 2 Ors.
                                                        ... Petitioners
                              - Versus -

State of Manipur and 2 Ors.
                                                       ... Respondents
                          B E F O R E
           HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                               ORDER

04.02.2026

[1] Present Mr. M. Hemchandra, learned senior counsel assisted by Mr. M. Rendy, learned counsel, Mr. N. Jotendro, learned senior counsel assisted by Mr. Syed Murtaza Ahmed, learned counsel, Mr. A. Romenkumar, learned senior counsel assisted by Ms. Roja Shani, learned counsel, Mr. Ajmal Hussain, learned counsel, Mr. Abishek Prasad Sahu, learned counsel and Mr. N. Umakanta, learned senior counsel assisted by Ms. Sapna, learned counsel for the petitioners. Also present Mrs. Ch. Sundari, learned G.A. along with Ms. Ipham Sharmila Rahman, learned Jr. G.A. assisting learned A.G. for the State respondent. [2] Today, the matters are listed for submissions of the learned counsel for the remaining writ petitions. Submissions on behalf of the writ petitioners with respect to cancellation of the regularization vide order dated 10.10.2024 is completed.

[3] Ms. I. Sharmila, learned Jr. G.A. submits that the matters may be listed on some other day for submission of the State respondent.

 [4]          List this case on 16.03.2026.




                                                            JUDGE

       Kh. Joshua Maring



KH.    Digitally signed
       by KH. JOSHUA
JOSHUA MARING
       Date: 2026.02.05
MARING 15:34:12 +05'30'