Donthailung Golmei vs Daljit Singh
2026 Latest Caselaw 248 Mani

Manipur High Court

Donthailung Golmei vs Daljit Singh on 3 February, 2026

LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
       M INDRAJEET
INDRAJ SINGH                                                                      Item Nos. 14-16
       Date:
EET    2026.02.04                   IN THE HIGH COURT OF MANIPUR
       16:52:08
SINGH +05'30'                                 AT IMPHAL

                                    CRP(CRP.Art.227) No. 39 of 2024
                                                   With
                                    MC(CRP(CRP.Art.227)) No. 22 of 2025
                                                   With
                                    MC(CRP(CRP.Art.227)) No. 72 of 2024


                     Donthailung Golmei
                                                                     Petitioner/s
                                                     Vrs.
                     Daljit Singh
                                                                   Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

03.02.2026

Ms. Anamika Thokchom, learned counsel for respondent, requests

for an adjournment citing inconvenience for the arguing counsel.

Ms. N. Savitri, learned counsel for petitioner, does not oppose the

request for adjournment.

Afore-referred request for adjournment acceded to.

List on 11.03.2026.

CHIEF JUSTICE

Indrajeet