Thounaojam Sharmila Chanu vs State Of Manipur & Ors
2026 Latest Caselaw 245 Mani

Citation : 2026 Latest Caselaw 245 Mani
Judgement Date : 3 February, 2026

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Manipur High Court

Thounaojam Sharmila Chanu vs State Of Manipur & Ors on 3 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA
                                                                      IN. 69 & 70
DEVANANDA          SINGH
                   Date: 2026.02.03 15:39:53
SINGH              +05'30'




                               IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
       WP(C) No. 620 of 2024
       Thounaojam Sharmila Chanu                            ... Petitioner
              Vs.
       State of Manipur & ors.                              ... Respondents
              With
       MC(WP(C)) No. 520 of 2024

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                               O R D E R

03-02-2026

Mr. Rendy Maibam, learned counsel appearing for the petitioner prays for taking up this matter after two weeks citing personal inconvenience.

Mr. Th. Vashum, learned GA, Mrs. Sapna, learned counsel and Ms. Julekha Khan, learned counsel appearing for the respondents submitted that they have no objection.

As prayed for, list these cases again on 06-04-2026.

JUDGE Devananda

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