Smt. M. (O) Pishak Devi & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 235 Mani

Manipur High Court

Smt. M. (O) Pishak Devi & Ors vs State Of Manipur & Ors on 3 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                      IN. 12 & 13
SHOUGRAKPAM         Digitally signed by
                    SHOUGRAKPAM DEVANANDA
DEVANANDA           SINGH
                    Date: 2026.02.03 15:40:36
SINGH               +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL
      WP(C) No. 74 of 2023
      Smt. M. (O) Pishak Devi & ors.                          ... Petitioners
             Vs.
      State of Manipur & ors.                                 ... Respondents
             With
      WP(C) No. 342 of 2024

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                O R D E R

03-02-2026

Ms. Lynda, learned counsel appearing for the petitioners seeks two weeks' time for filing rejoinder affidavit.

Mr. Shyam Sharma, learned GA and Mr. S. Suresh, learned counsel appearing for the respondents submitted that they have no objection.

As prayed for, list these cases again on 02-04-2026.

JUDGE Devananda