State Of Manipur & Anr vs Moirangthem Singhajit Singh
2026 Latest Caselaw 186 Mani

Citation : 2026 Latest Caselaw 186 Mani
Judgement Date : 2 February, 2026

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Manipur High Court

State Of Manipur & Anr vs Moirangthem Singhajit Singh on 2 February, 2026

Author: A.Guneshwar Sharma

Bench: A.Guneshwar Sharma

                                                              105-107
           IN THE HIGH COURT OF MANIPUR
                     AT IMPHAL


MC (WP(C)) No.137 of 2023 with
MC (WP(C)) No.241 of 2019 with
WP(C) No.1089 of 2018


State of Manipur & Anr                   ... Applicants

                              -Versus-
Moirangthem Singhajit Singh              ... Respondent

BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 2.2.2026 On joint request, list this case on 13.3.2026. Interim order, if any, is extended till the next date.

JUDGE

Priyojit

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