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In Re Contempt Case On Reference vs Vrs
2026 Latest Caselaw 1350 Mani

Citation : 2026 Latest Caselaw 1350 Mani
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

In Re Contempt Case On Reference vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
         Digitally
Lucy signed by Lucy
      Gurumayum                                                    Item Nos. 12-15
Gurum Date:
      2026.02.27             IN THE HIGH COURT OF MANIPUR
ayum 17:07:59
      +05'30'                          AT IMPHAL

               Cont. Case(C) No. 114 of 2022
               In Re Contempt Case On Reference               ...Petitioner/s
                    Vrs.
               Smt. Thiyam (N) Irengbam (O) Mema Devi & 2 Ors
               With
                                       ...Respondent/s

Cril. Pet. No. 2 of 2020 CRP No. 2 of 2018 WP(Crl.) No. 4 of 2017

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

Mr. T. Rajendra, learned Sr. counsel assisted by Md.

Shakir Khan, learned counsel appeared on behalf of the petitioner

in Cril. Pet. No. 2 of 2020 and WP(Crl.) No. 4 of 2017; Mr. Y.

Nirmolchand, learned Sr. counsel assisted by Mr. U. Augusta,

learned counsel appeared on behalf of the respondent in Cont.

Case(C) No. 114 of 2022; and Mr. Kh. Athouba, learned Sr.

counsel and GA and Mr. Gunedhor, learned counsel appeared on

behalf of the respondents.

Mr. Gunedhor, learned counsel appearing for the

respondents seeks 3(three) weeks' time for filing a response to

the affidavit filed by the petitioner in CRP No. 2 of 2018 dated

05.12.2022.

Page 1 As prayed for by the learned counsel appearing for

the respondents, list these cases again on 30.03.2026.

JUDGE

Lucy

Page 2

 
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