Khundrakpam Noren Singh vs Vrs
2026 Latest Caselaw 1348 Mani

Manipur High Court

Khundrakpam Noren Singh vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:                                                  Item Nos. 24 & 26
      2026.02.27       IN THE HIGH COURT OF MANIPUR
ayum 16:06:49
      +05'30'                    AT IMPHAL

        RSA No. 7 of 2024
        Khundrakpam Noren Singh                              ...Appellant/s
           Vrs.
        Khundrakpam Pulinkant Singh                       ...Respondent/s

With MC(RSA) No. 32 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

Ms. Kariuchuiliu Kameh, learned counsel appeared on

behalf of the appellant; and Mr. RK. Maeklin, learned counsel

appeared on behalf of the respondent.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 27.04.2026.

JUDGE

Lucy

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