Naorem Dijamani Singh vs Vrs
2026 Latest Caselaw 1343 Mani

Manipur High Court

Naorem Dijamani Singh vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAIREN Digitally signed
MAYUM byLAIRENMAYUM
INDRAJE INDRAJEET
        SINGH
                                                                       S1. Item Nos. 41 & 42

ET      Date: 2026.02.27         IN THE HIGH COURT OF MANIPUR
        16:08:47 +05'30'
SINGH                                      AT IMPHAL

                                    CRP(CRP.Art.227) No. 21 of 2025
                                                   With
                                    MC(CRP(CRP.Art.227)) No. 29 of 2025


             Naorem Dijamani Singh
                                                                      ...Petitioner/s
                Vrs.
             Naorem James Alias Mocha Singh & anr.
                                                                      ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

On the joint request made by the learned counsel appearing

for the parties, list these cases again on 21.04.2026.

JUDGE

Indrajeet

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