Terich Tontang vs Vrs
2026 Latest Caselaw 1306 Mani

Citation : 2026 Latest Caselaw 1306 Mani
Judgement Date : 26 February, 2026

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Manipur High Court

Terich Tontang vs Vrs on 26 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:                                                            Item Nos. 35-36
      2026.02.27            IN THE HIGH COURT OF MANIPUR
ayum 14:26:20
      +05'30'                         AT IMPHAL

          WP(C) No. 41 of 2024
          Terich Tontang                                             ...Petitioner/s
              Vrs.
          Union of India & 2 Ors                                  ...Respondent/s

With MC(WP(C)) No. 19 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.02.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 22.04.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

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