Hawaibam Premananda Singh vs Vrs
2026 Latest Caselaw 1296 Mani

Manipur High Court

Hawaibam Premananda Singh vs Vrs on 26 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy by Lucy
         Digitally signed

      Gurumayum                                                     Item Nos. 48-49
Gurum Date:
      2026.02.27            IN THE HIGH COURT OF MANIPUR
ayum 14:29:29
      +05'30'
                                      AT IMPHAL

        WP(C) No. 6 of 2025
        Hawaibam Premananda Singh                                 ...Petitioner/s
            Vrs.
        State of Manipur & 2 Ors                               ...Respondent/s

With MC(WP(C)) No. 8 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.02.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 20.04.2026.

JUDGE

Lucy

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