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Suresh Jain vs Vrs
2026 Latest Caselaw 1294 Mani

Citation : 2026 Latest Caselaw 1294 Mani
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Suresh Jain vs Vrs on 26 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally
      by Lucy
               signed


Gurum Gurumayum
      Date:
                                                                 Item Nos. 14-20
      2026.02.27        IN THE HIGH COURT OF MANIPUR
ayum 14:22:41 +05'30'             AT IMPHAL

          RFA No. 9 of 2019
          Suresh Jain                                   ...Appellant/s
              Vrs.
          Nongthongbam Brajamani Singh & 7 Ors        ...Respondent/s

With MC(RFA) No. 19 of 2019 MC(RFA) No. 20 of 2019 MC(RFA) No. 22 of 2019 MC(RFA) No. 23 of 2019 MC(RFA) No. 7 of 2020 RFA No. 1 of 2020

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.02.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 17.04.2026.

JUDGE

Lucy

Page 1

 
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