R.K. Gourashyam Singh & 5 Ors vs Vrs
2026 Latest Caselaw 1284 Mani

Manipur High Court

R.K. Gourashyam Singh & 5 Ors vs Vrs on 26 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAIREN Digitally
        by
                 signed

MAYUM LAIRENMAYUM
        INDRAJEET
INDRAJE SINGH                                                            S2. Item Nos. 1 - 3
        Date:                   IN THE HIGH COURT OF MANIPUR
ET      2026.02.26
        18:20:11                          AT IMPHAL
SINGH +05'30'
                                 CRP(CRP.Art.227) No. 68 of 2018
                                               With
                                 MC(CRP(CRP.Art.227)) No. 2 of 2023
                                               With
                                 MC(CRP(CRP.Art.227)) No. 6 of 2019

              R.K. Gourashyam Singh & 5 ors.
                                                                       ...Petitioner/s
                  Vrs.
              R.K. Ibopishak Singh died represented by his 7 LRs & 8 ors.
                                                                  ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.02.2026

On the joint request made by the learned counsel appearing

for the parties, list these cases again on 27.04.2026.

JUDGE

Indrajeet

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