Wahengbam Sadananda Singh vs State Of Manipur & Ors
2026 Latest Caselaw 1281 Mani

Citation : 2026 Latest Caselaw 1281 Mani
Judgement Date : 26 February, 2026

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Manipur High Court

Wahengbam Sadananda Singh vs State Of Manipur & Ors on 26 February, 2026

Author: A.Guneshwar Sharma

Bench: A.Guneshwar Sharma

                                                                 16-17
              IN THE HIGH COURT OF MANIPUR
                        AT IMPHAL


WP(C) No.296 of 2020 with
WP(C) No.283 of 2020


Wahengbam Sadananda Singh                      ... Petitioner

                               -Versus-
State of Manipur & Ors                         ... Respondents

BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 26.2.2026 Due to paucity of time this case cannot be taken up today. List on 7.4.2026.

Interim order, if any, is extended till the next date.

JUDGE Priyojit

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