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Shri Samsen Koireng vs Vrs
2026 Latest Caselaw 1251 Mani

Citation : 2026 Latest Caselaw 1251 Mani
Judgement Date : 25 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Shri Samsen Koireng vs Vrs on 25 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally
      by Lucy
               signed
                                                                   Item Nos. 90
Gurum Gurumayum
      Date:              IN THE HIGH COURT OF MANIPUR
      2026.02.25
ayum 16:29:53 +05'30'              AT IMPHAL

         WP(C) No. 108 of 2024
         Shri Samsen Koireng                                   ...Petitioner/s
             Vrs.
         State of Manipur & 3 Ors                           ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

25.02.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 09.04.2026.

JUDGE

Lucy

Page 1

 
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