M/S Eputhou Marjing Print And ... vs Board Of Secondary Education Manipur ...
2026 Latest Caselaw 1243 Mani

Manipur High Court

M/S Eputhou Marjing Print And ... vs Board Of Secondary Education Manipur ... on 25 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                   Item no. 98 -101

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL

                    W.P. (C) No. 970 of 2025 with
                  MC(W.P. (C)) No. 111 of 2026 with
                  MC(W.P. (C)) No. 895 of 2025 with
                    MC(W.P. (C)) No. 920 of 2025


M/s Eputhou Marjing Print and Advertising
                                                                       .... Petitioner
                                   - Versus -

Board of Secondary Education Manipur and 3 Ors.
                                                                 .... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

25.02.2026

[1] On joint request, list this case on 20.03.2026.

[2] Interim order, if any, is extended till the next date.

JUDGE

Thoiba