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Mwc Market Services Pvt. Ltd vs State Of Manipur And 4 Others
2026 Latest Caselaw 1128 Mani

Citation : 2026 Latest Caselaw 1128 Mani
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Mwc Market Services Pvt. Ltd vs State Of Manipur And 4 Others on 23 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHAMURAILA Digitally signed by
            SHAMURAILATPAM
TPAM SUSHIL SUSHIL SHARMA
            Date: 2026.02.23                                                      Sl. Nos. 6-7
SHARMA      17:15:42 +05'30'
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                                              Arb.A. No. 1 of 2022

                         MWC Market Services Pvt. Ltd.
                                                      .........Appellant
                                      Vs.
                         State of Manipur and 4 others
                                                           .......... Respondents

                                            With MC(Arb.A.) No. 1 of 2022

                                            BEFORE
                          HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                         HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                     ORDER

(Order of the court was made by M. Sundar, CJ)

23.02.2026 [1] Read this in conjunction with and in continuation of earlier

proceedings made in the previous listing.

[2] Mr. S. Bhandari, learned counsel for the appellant along with

Mr. K. Pradeep, learned counsel, Mr. GN Sahewalla, learned senior counsel

instructed by Mr. Debojit Senapati, learned State Counsel along with Ms. N.

Elizabeth, learned counsel on record for State are before this Court.

[3] In the afternoon session, learned senior counsel for State

expressed difficulty and State Counsel Mr. Senapati requested for

rescheduling on this ground.

               [4]           Request acceded to.

               [5]           List under the same cause list caption on 24.03.2026.




                                        JUDGE                           CHIEF JUSTICE
               Sushil
 

 
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