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Md. Yakup Ali vs Union Of India & Ors
2026 Latest Caselaw 1126 Mani

Citation : 2026 Latest Caselaw 1126 Mani
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md. Yakup Ali vs Union Of India & Ors on 23 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                   IN. 74
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.23 16:14:35
SINGH       +05'30'

                             IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
         WP(C) No. 667 of 2019
         Md. Yakup Ali                                     ... Petitioner
                Vs.
         Union of India & ors.                             ... Respondents

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

23-02-2026

None appeared for the petitioner.

Mr. Boboy Potsangbam, learned CGSC appeared on behalf of the respondents and prays for dismissing this writ petition for non-prosecution.

In view of the submission made above, registry is directed to list this case again on 13-04-2026 under the caption "For Dismissal"

JUDGE Devananda

 
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