Smt. Ksh. Ranibala Devi vs State Of Manipur & Anr
2026 Latest Caselaw 1124 Mani

Manipur High Court

Smt. Ksh. Ranibala Devi vs State Of Manipur & Anr on 23 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA
                                                                       IN. 95 to 99
DEVANANDA         SINGH
                  Date: 2026.02.23 16:08:52
SINGH             +05'30'


                           IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
      WP(C) No. 88 of 2025
      Smt. Ksh. Ranibala Devi                                ... Petitioner
            Vs.
      State of Manipur & anr.                                ... Respondents
            With
      MC(WP(C)) No. 147 of 2025;
      MC(WP(C)) No. 491 of 2024;
      MC(WP(C)) No. 80 of 2025 &
      WP(C) No. 591 of 2024

                            B E F O R E
              HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

23-02-2026

Due to paucity of time, hearing of these cases cannot be taken up today.

On the joint request made by the counsel appearing for the parties, list these cases again on 16-03-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda