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Mst. Memcha Bibi vs Md. Abdul Motim Choudhury
2026 Latest Caselaw 1123 Mani

Citation : 2026 Latest Caselaw 1123 Mani
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Mst. Memcha Bibi vs Md. Abdul Motim Choudhury on 23 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                     IN. 80 & 81
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.23 16:12:30
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         RSA No. 3 of 2021
         Mst. Memcha Bibi                                     ... Appellant
                Vs.
         Md. Abdul Motim Choudhury                            ... Respondent
              With
         MC(RSA) No. 22 of 2024

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

23-02-2026

Due to paucity of time, hearing of these cases cannot be taken up today.

On the joint request made by the counsel appearing for the parties, list these cases again on 01-04-2026.

JUDGE Devananda

 
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