Th. Rajen Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 1121 Mani

Manipur High Court

Th. Rajen Singh & Ors vs State Of Manipur & Ors on 23 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                IN. 72 & 73
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.23 16:15:20
SINGH       +05'30'

                             IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
          WP(C) No. 96 of 2010
          Th. Rajen Singh & ors.                             ... Petitioners
                 Vs.
          State of Manipur & ors.                            ... Respondents
                With
          WP(C) No. 583 of 2019

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

23-02-2026

Mr. Th. Vashum, learned GA appearing for the respondents seeks adjournment of hearing of these cases citing personal inconvenience.

Mr. L. Shashibhushan, learned senior counsel appearing for the petitioners has no objection.

As prayed for, list these cases again on 06-04-2026.

JUDGE Devananda