Irengbam Premabati Devi vs State Of Manipur & Ors
2026 Latest Caselaw 1109 Mani

Manipur High Court

Irengbam Premabati Devi vs State Of Manipur & Ors on 23 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                     IN. 100 to 101
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.23 16:08:25
SINGH       +05'30'

                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          WP(C) No. 208 of 2025
          Irengbam Premabati Devi                              ... Petitioner
                 Vs.
          State of Manipur & ors.                              ... Respondents
                With
          MC(WP(C)) No. 195 of 2025

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

23-02-2026

Due to paucity of time, hearing of these cases cannot be taken up today.

On the joint request made by the counsel appearing for the parties, list these cases again on 18-03-2026.

JUDGE Devananda