P Thongthang Zou vs State Of Manipur And 3 Ors
2026 Latest Caselaw 1068 Mani

Manipur High Court

P Thongthang Zou vs State Of Manipur And 3 Ors on 21 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                   Item no. 24 & 25

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                       Cril. Petn. No. 76 of 2025 with
                       MC(Cril. Petn.) No. 53 of 2025

P Thongthang Zou
                                                                    ... Petitioner
                                    - Versus -

State of Manipur and 3 Ors.
                                                                 ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

21.02.2026

[1] Present Mr. Ajoy Pebam, learned counsel for the petitioner.

[2] By the present petition, the petitioner prayed for appointing a neutral officer not below the rank of Sub-Divisional Police Officer (SDPO) for re- investigation of the FIR No. 13(03)2022 SGT-PS under Sections 351/307/34 IPC.

[3] Mr. H. Samarjit, learned PP for the State respondents submits that he may be given some time for taking instructions.

[4]            List these cases on 26.03.2026.




                                                         JUDGE



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