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Leimapokpam Chandramani Singh vs Commissioner Health And Family Welfare ...
2026 Latest Caselaw 1065 Mani

Citation : 2026 Latest Caselaw 1065 Mani
Judgement Date : 21 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Leimapokpam Chandramani Singh vs Commissioner Health And Family Welfare ... on 21 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                 Item no. 28 & 29

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                      W.P. (C) No. 971 of 2025 with
                      MC(W.P. (C)) No. 896 of 2025

Leimapokpam Chandramani Singh
                                                                   ... Petitioner
                                   - Versus -

Commissioner Health and Family Welfare and 3 Ors.
                                                                ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

21.02.2026

[1] Adjournment slip has been submitted by the learned counsel for the petitioner with consent of the learned counsel for the respondents.

[2] List these cases on 10.04.2026.

JUDGE

Thoiba

 
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