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Khundrakpam Maniton Singh & Ors vs State Of Manipur & Anr
2026 Latest Caselaw 1064 Mani

Citation : 2026 Latest Caselaw 1064 Mani
Judgement Date : 21 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Khundrakpam Maniton Singh & Ors vs State Of Manipur & Anr on 21 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                            IN. 23 & 24
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.21 13:39:34
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
        WP(C) No. 581 of 2025
        Khundrakpam Maniton Singh & ors.                        ... Petitioners
               Vs.
        State of Manipur & anr.                                 ... Respondents
               With
        MC(WP(C)) No. 551 of 2025

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

21-02-2026

Mr. Ng. Jotindra Luwang, learned counsel along with Ms. Geetarani Waikhom, learned counsel appeared for the petitioners and Mrs. L. Monomala, learned GA appeared for the respondents.

On the joint request made by the counsel appearing for the parties, list these cases again on 01-04-2026.

Earlier interim order shall continue till the next date.

JUDGE

Devananda

 
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