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Leimapokpam Chandramani Singh vs Commissioner Health And Family Welfare ...
2026 Latest Caselaw 1060 Mani

Citation : 2026 Latest Caselaw 1060 Mani
Judgement Date : 21 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Leimapokpam Chandramani Singh vs Commissioner Health And Family Welfare ... on 21 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                        Item no. 12-16

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                      W.P. (C) No. 736 of 2022 with
                    MC(W.P. (C)) No. 291 of 2024 with
                    MC(W.P. (C)) No. 324 of 2023 with
                    MC(W.P. (C)) No. 428 of 2023 with
                      MC(W.P. (C)) No. 436 of 2025

Leimapokpam Chandramani Singh
                                                                        ... Petitioner
                                    - Versus -

Commissioner Health and Family Welfare and 2 Ors.
                                                                   ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                     ORDER

21.02.2026

[1] Adjournment slip has been submitted by the learned counsel for the petitioner with consent of the learned counsel for the respondents.

[2] List these cases on 10.04.2026.

[3] Interim order, if any, is extended till the next date.

JUDGE

Thoiba

 
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