Thiyam Sureshkumar Singh & Sabi vs State Of Manipur
2026 Latest Caselaw 1041 Mani

Manipur High Court

Thiyam Sureshkumar Singh & Sabi vs State Of Manipur on 21 February, 2026

Bench: A. Bimol Singh, A. Guneshwar Sharma

KHOIROM Digitally  signed by                                                            Item No. 1
          KHOIROM

BIPINCHAN BIPINCHANDRA
          SINGH

DRA SINGH Date: 2026.02.21
          13:30:14 +05'30'
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL
                                                CRL. A. No. 4 of 2024

                     Thiyam Sureshkumar Singh & Sabi
                                                                                    ... Appellants
                                                       - Versus -

                     State of Manipur
                                                                                  ... Respondent


                                               B E F O R E
                                   HON'BLE MR. JUSTICE A. BIMOL SINGH
                                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                    O R D E R

21.02.2026 [A. Bimol, J]

Ms. Rupashree, learned counsel appearing on behalf of the

appellants and Mr. W. Niranjit, learned Deputy Government Advocate

appeared on behalf of the respondent.

Learned counsel for the appellants request for adjournment

of hearing of this case citing inconvenience on the part of the learned

conducting counsel.

In view of the prayer made by the learned counsel appearing

on behalf of the appellants, list this case again on 04.04.2026.

                                                        JUDGE               JUDGE

                     Bipin




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