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Gurumayum Premila Devi vs Brach Manager Induslnd Ltd Singjamei ...
2026 Latest Caselaw 1029 Mani

Citation : 2026 Latest Caselaw 1029 Mani
Judgement Date : 21 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Gurumayum Premila Devi vs Brach Manager Induslnd Ltd Singjamei ... on 21 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                                 Item No. 8-9


                                IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL

                                         WP(C) No. 154 of 2026 with
                                         MC(WP(C) No. 164 of 2026

                          Gurumayum Premila Devi
                                                                         .....Petitioner/s

                                                     - Versus -

                          Brach Manager Induslnd Ltd Singjamei Branch & Anr.
                                                                    .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

21.02.2026

[1] Heard Mr. Kh. Lupenjit, learned counsel for the petitioner.

[2] It is submitted that the petitioner opened an account bearing No. 100224565702 with Induslnd Bank, Singjamei Branch. However, on the complaint of respondent No. 2 i.e. Station House Officer/Officer-in-Charge, Manpada Police Station, Thane, Maharastra, the petitioner's account has been frozen for the disputed transaction of Rs. 6,000/- (Rupees six thousand). It is submitted that due to freezing of her account, she is not able to operate the same.

                  [3]             Issue notice.
                  [4]            The petitioner is directed to take step to respondents by

speed post and file affidavit of proof of service. [5] The prayer for interim relief will be considered on the appearance on respondent No. 1.

[5] List this case on 08.04.2026.

KH.    Digitally signed
       by KH. JOSHUA
                                                                               JUDGE
JOSHUA MARING
       Date: 2026.02.21

MARING 14:47:10 +05'30' Kh. Joshua Maring

 
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