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Laishram Kingson vs Vrs
2026 Latest Caselaw 1024 Mani

Citation : 2026 Latest Caselaw 1024 Mani
Judgement Date : 21 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Laishram Kingson vs Vrs on 21 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally
      by Lucy
               signed

                                                                     Item Nos. 12
Gurum Gurumayum
      Date:              IN THE HIGH COURT OF MANIPUR
      2026.02.21
ayum 12:25:29 +05'30'              AT IMPHAL

          WP(C) No. 719 of 2025
          Laishram Kingson                                      ...Petitioner/s
              Vrs.
          State of Manipur & Anr                             ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

21.02.2026

Mrs. L. Monomala, learned GA appearing for the

respondents seeks 2(two) weeks time for filing counter affidavit.

Mr. N. Jotendro, learned Sr. counsel assisted by Md.

Abdul Baqee Khan, learned counsel appearing for the petitioner

submitted that he has no objection.

As prayed for by the learned GA, list this case again on

09.04.2026.

JUDGE Lucy

Page 1

 
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