Smt. Yumnam (Ningol) Khaidem (Ongbi) ... vs Vrs
2026 Latest Caselaw 2920 Mani

Manipur High Court

Smt. Yumnam (Ningol) Khaidem (Ongbi) ... vs Vrs on 15 April, 2026

LAIREN Digitally signed
        by
MAYUM LAIRENMAYUM
INDRAJE INDRAJEET
        SINGH                                                                   Item Nos. 13 & 14
ET      Date:
        2026.04.15
                                    IN THE HIGH COURT OF MANIPUR
SINGH 18:45:32 +05'30'                        AT IMPHAL

                                    CRP(CRP.Art.227) No. 24 of 2025
                                                   With
                                    MC(CRP(CRP.Art.227)) No. 32 of 2025

                     Smt. Yumnam (Ningol) Khaidem (Ongbi) Thaba Devi
                                                                 Petitioner/s
                                                  Vrs.
                     Smt. Yumnam (Ningol) Nameirakpam (Ongbi) Memthoibi Devi & anr.
                                                               Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

15.04.2026

Matter mentioned when the Single sitting commenced

Mr. M. Rakesh, learned counsel on record for revision petitioner,

sought adjournment citing difficulty at his end.

Mr. M. Rakesh, learned counsel for revision petitioner submitted that

learned counsel on the other side have been duly informed about this

mentioning/request for adjournment and learned counsel on the other side have

no objection for the matter being adjourned. This submission of learned counsel

for revision petitioner is recorded

In the light of the narrative thus far, let the captioned matter stand

over to 19.06.2026.

List on 19.06.2026.

CHIEF JUSTICE

Indrajeet