Shree Shree Radha Gokulalnanda vs Smt. Rajkiran Paul & Anr
2026 Latest Caselaw 2906 Mani

Manipur High Court

Shree Shree Radha Gokulalnanda vs Smt. Rajkiran Paul & Anr on 15 April, 2026

LAIRENM Digitally
         by
                  signed

AYUM LAIRENMAYUM
         INDRAJEET                                                                  Item Nos. 5-8
INDRAJE SINGH
         Date: 2026.04.15          IN THE HIGH COURT OF MANIPUR
ET SINGH 18:45:16 +05'30'                    AT IMPHAL

                                   CRP(CRP.Art.227) No. 57 of 2019
                                                  With
                                      CONT.CAS(C) No. 32 of 2021
                                                  With
                                   MC(CRP(CRP.Art.227)) No. 17 of 2023
                                                  With
                                   MC(CRP(CRP.Art.227)) No. 56 of 2023

                    Shree Shree Radha Gokulalnanda
                                                                    Petitioner/s
                                                    Vrs.
                    Smt. Rajkiran Paul & anr.
                                                                  Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

15.04.2026

Matter mentioned when the Single sitting commenced

Ms. Marina Th., learned counsel representing the learned counsel on

record for respondents, requests for adjournment citing inconvenience for the

arguing counsel.

Ms. Malemleima, learned counsel representing the learned counsel

on record for revision petitioner, does not oppose the request for adjournment.

Afore-referred request for adjournment is acceded to.

List on 11.06.2026.

CHIEF JUSTICE

Indrajeet