Angomcha Bimol Akoijam vs State Of Manipur & 3 Ors
2026 Latest Caselaw 2845 Mani

Citation : 2026 Latest Caselaw 2845 Mani
Judgement Date : 13 April, 2026

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Manipur High Court

Angomcha Bimol Akoijam vs State Of Manipur & 3 Ors on 13 April, 2026

              Digitally signed by
JOHN      JOHN TELEN KOM
                                                                                                Sl. No. 6
TELEN KOM Date: 2026.04.13
          15:15:29 +05'30'                  IN THE HIGH COURT OF MANIPUR
                                                      AT IMPHAL
                                                      PIL No.24 of 2025
                                Angomcha Bimol Akoijam
                                                                                             Petitioner
                                                      Vs.
                               State of Manipur & 3 ors.
                                                                                           Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA (ORDER)

(Order of the Court was made by Mr. M. Sundar, CJ)

13.04.2026

[1] Mr. Trimal, learned counsel is before this Court on the Video Conferencing (VC) platform but there is a audio glitch for learned counsel at the far end. The audio glitch is obviously at the far end as other counsel appearing through VC platform are able to make submissions seamlessly.

[2] Be that as it may, Ms. Geetarani Waikhom, learned counsel representing the counsel on record for PIL (Public Interest Litigation) petitioner, Mr. Dimal Kumar, learned State counsel for respondent Nos. 1 to 3 and Mr. N. Nongdamba, learned counsel on record for respondent No. 4 are before this Court (physical Court).

[3] All the afore-referred counsel request for adjournment citing difficulty/inconvenience for respective arguing counsel.

[4] Afore-referred common/joint request for adjournment is acceded to.

                [5]                 List on 27.07.2026.




                                               JUDGE                            CHIEF JUSTICE

                John Kom