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Manipur Community Nursing Association ... vs State Of Manipur & 3 Ors
2026 Latest Caselaw 2836 Mani

Citation : 2026 Latest Caselaw 2836 Mani
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Manipur Community Nursing Association ... vs State Of Manipur & 3 Ors on 13 April, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
KHOIROM Digitally
          KHOIROM
                   signed by


BIPINCHAN SINGH
          BIPINCHANDRA
                                                                                 Item No. 15 - 16
DRA SINGH Date: 2026.04.13
          03:52:41 +05'30'           IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                                       W.P.(C) No. 797 of 2024
                    Manipur Community Nursing Association & Anr.
                                                                               ... Petitioners
                                                    - Versus -

                    State of Manipur & 3 Ors.
                                                                             ... Respondents
                                                     With
                                          MC[W.P.(C)] No. 701 of 2024


                                              BEFORE
                                HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                 O R D E R

[M. Sundar, CJ] 13.04.2026

Ms. Geetarani Waikhom, learned counsel representing

counsel on record for writ petitioners and Mr. Phungyo Zingkhei, learned

State counsel for all respondents are before this Court (Physical Court).

Both afore-referred counsel make a common/joint request

for adjournment of captioned matter citing difficulties for arguing

counsel at their respective ends.

Afore-referred common/joint request is acceded to.

List on 21.07.2026.

                                                JUDGE                  CHIEF JUSTICE

                    Bipin


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