Akoijam Ibomcha Singh vs State Of Manipur & 2 Ors
2026 Latest Caselaw 2833 Mani

Manipur High Court

Akoijam Ibomcha Singh vs State Of Manipur & 2 Ors on 13 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH
                                                                                     Item No. 20 - 21
DRA SINGH Date: 2026.04.13
          03:54:00 +05'30'
                                          IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL
                                          W.P.(C) No. 691 of 2025
                      Akoijam Ibomcha Singh
                                                                                     ... Petitioner
                                                         - Versus -
                      State of Manipur & 2 Ors.
                                                                                  ... Respondent
                                                          With
                                               MC[W.P.(C)] No. 648 of 2025


                                                   BEFORE
                                     HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                      O R D E R

[M. Sundar, CJ] 13.04.2026

Ms. Geetarani Waikhom, learned counsel representing

counsel on record for sole petitioner, Mr. Dimalkumar Haobam, learned

State counsel for respondent Nos. 1 & 2 and Ms. Silori, learned counsel

representing counsel on record for respondent No. 3 are before this

Court (Physical Court).

All afore-referred counsel make a common/joint request for

adjournment citing counsel difficulties at their respective ends.

Afore-referred joint/common request for adjournment is

acceded to.

List on 14.07.2026.

                                                    JUDGE                  CHIEF JUSTICE

                      Bipin
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