P Duna Duo And 23 Ors vs State Of Manipur And 6 Ors
2026 Latest Caselaw 2802 Mani

Citation : 2026 Latest Caselaw 2802 Mani
Judgement Date : 10 April, 2026

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Manipur High Court

P Duna Duo And 23 Ors vs State Of Manipur And 6 Ors on 10 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                              Item nos. 54 & 55
                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                        WP(C) No. 271 of 2025 with
                        MC(WP(C)) No. 254 of 2025

P Duna Duo and 23 Ors.
                                                               ... Petitioners
                                    - Versus -

State of Manipur and 6 Ors.
                                                              ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                    ORDER

10.04.2026

On the joint request made by the learned counsel appearing for the parties, list these cases again on 04.05.2026.

JUDGE

Thoiba

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