Chingangbam Ushakiran Devi vs Union Of India & Anr
2026 Latest Caselaw 2792 Mani

Citation : 2026 Latest Caselaw 2792 Mani
Judgement Date : 10 April, 2026

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Manipur High Court

Chingangbam Ushakiran Devi vs Union Of India & Anr on 10 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                               IN. 54 & 55




                   IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL
 WP(C) No. 123 of 2026
 Chingangbam Ushakiran Devi                           ... Petitioner
        Vs.
 Union of India & anr.                                ... Respondents
        With
 MC(WP(C)) No. 126 of 2026

                           B E F O R E
             HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                               O R D E R

10-04-2026

On the joint request made by the counsel appearing for the parties, list these cases again on 03-06-2026.

JUDGE Devananda

SHOUGRAKPAM Digitally signed by SHOUGRAKPAM DEVANANDA DEVANANDA SINGH Date: 2026.04.10 12:43:46 SINGH +05'30'

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