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Kh. Khelendro Singh And 3 Ors vs E. Diptikumar Singh And Anr
2026 Latest Caselaw 2784 Mani

Citation : 2026 Latest Caselaw 2784 Mani
Judgement Date : 10 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Kh. Khelendro Singh And 3 Ors vs E. Diptikumar Singh And Anr on 10 April, 2026

Author: A.Guneshwar Sharma
Bench: A.Guneshwar Sharma
                           Digitally signed by
SHAMURAILATPA SHAMURAILATPAM SUSHIL
M SUSHIL SHARMA SHARMA
                Date: 2026.04.10 13:01:32 +05'30'
                                                                                    Sl. No. 5
                                          IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL

                                                 RFA No. 1 of 2016

                                    Kh. Khelendro Singh and 3 Ors.

                                                                         .....Appellants
                                              Vs.
                                    E. Diptikumar Singh and Anr
                                                                         .....Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA

(ORDER) (Order of the Court was made by M. Sundar, CJ)

10.04.2026

[1] Matter mentioned at half past ten.

[2] Mr. Kalyan Arambam, learned counsel representing the counsel on record for appellants is before us in the physical Court and Mr. SM Fariz, learned counsel on record for all the respondents is before us on the Video Conferencing (V.C.) platform.

[3] Afore-referred learned counsel on both sides request for an adjournment citing difficulties for their respective arguing counsel.

[4] This joint/common request for adjournment is acceded to.

                  [5]               List on 05.06.2026.




                                    JUDGE                             CHIEF JUSTICE
                  Sushil
 

 
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