Manipur Home Guard Employees Welfare vs Ashok Kumar And 3 Ors
2026 Latest Caselaw 2777 Mani

Citation : 2026 Latest Caselaw 2777 Mani
Judgement Date : 10 April, 2026

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Manipur High Court

Manipur Home Guard Employees Welfare vs Ashok Kumar And 3 Ors on 10 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                    Item no. 41
                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL

                         Cont. Cas(C) No. 73 of 2025

Manipur Home Guard Employees Welfare
Association
                                                                 ... Petitioner
                                     - Versus -

Ashok Kumar and 3 Ors.
                                                               ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                     ORDER

10.04.2026

On the joint request made by the learned counsel appearing for the parties, list this case again on 20.05.2026.

JUDGE

Thoiba

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